Supreme Court - Daily Orders
Parle Products(P) Ltd vs State Of A.P on 20 August, 2014
B ITEM NO.4 COURT NO.6 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 860-861/2014
(Arising out of impugned final judgment and order dated 14/06/2012
in WP No. 7962/2012 and 30/10/2013 in RWPMP No. 10768/2013 passed
by the High Court of A.P. at Hyderabad)
PARLE PRODUCTS(P) LTD Petitioner(s)
VERSUS
STATE OF A.P & ORS Respondent(s)
Date: 20/08/2014 These petitions were called on for hearing today.
CORAM :
HON’BLE MRS. JUSTICE RANJANA PRAKASH DESAI
HON’BLE MR. JUSTICE N.V. RAMANA
For Petitioner(s)
Mr. S. Ganesh Sr. Adv.
Mr. Sandeep Narain, Adv.
Mr. M.H. Patel, Adv.
M/s. S. Narain & Co. ,Adv.
For Respondent(s)
Mr. A.T.M. Rangaramanujam, Sr. Adv.
Mr. P. Venkat Reddy, Adv.
Mr. D. Mahesh Babu ,Adv.
UPON hearing the counsel the Court made the following
O R D E R
At the request of learned counsel appearing for the parties, list the Special Leave Petitions next week.
(VISHAL ANAND) (INDU POKHRIYAL)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Vishal Anand
Date: 2014.08.21
17:00:20 IST
Reason: