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[Cites 0, Cited by 0] [Section 4(12)] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(12)(a) in Andhra Pradesh Metropolitan Region and Urban Development Authorities Act, 2016

(a)from time to time appoint one or more Functional Committees for the discharge of its functions. The functional committees shall report and discharge their responsibilities under the instructions and directions of the Authority.