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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(i) in The Rajasthan Land Revenue (Allotment and Conversion of Land for Saline Areas) Rules, 1970

(i)"Salt" means Sodium Chloride manufactured from the brine available from springs and lakes or from saline earth or mines: