Punjab-Haryana High Court
Union Of India vs Atma Singh And Others on 17 November, 2008
Author: Rakesh Kumar Jain
Bench: Rakesh Kumar Jain
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
RFA No.1255 of 1996
Date of Decision: 17.11.2008
Union of India, through Secretary
..Appellant.
Vs.
Atma Singh and others
..Respondents.
CORAM: HON'BLE MR.JUSTICE RAKESH KUMAR JAIN
Present: Mr.S.K.Sharma, Advocate for the appellant-UOI.
None for the respondents.
RAKESH KUMAR JAIN, J.
For orders see separate detailed order passed in RFA No.1241 of 1996 titled as Union of India, through Secretary Vs. Mota Singh and others.
(Rakesh Kumar Jain) 17.11.2008 Judge Meenu