Madhya Pradesh High Court
Kailash Dheemar vs The State Of Madhya Pradesh on 3 June, 2020
Author: Atul Sreedharan
Bench: Atul Sreedharan
1 MCRC-14264-2020
The High Court Of Madhya Pradesh
MCRC-14264-2020
(KAILASH DHEEMAR AND OTHERS Vs THE STATE OF MADHYA PRADESH)
1
Jabalpur, Dated : 03-06-2020
(Through Vedio Conferencing)
Mr. Puneet Shroti, learned Panel Lawyer for the respondent/ State
informs that the case diary is not available.
Under the circumstances, list this case on 08.06.2020.
(ATUL SREEDHARAN) JUDGE a Signature Not Verified SAN Digitally signed by ASHISH DATTA Date: 2020.06.03 14:45:28 IST