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[Cites 0, Cited by 0] [Section 85(1)] [Section 85] [Entire Act]

State of Madhya Pradesh - Subsection

Section 85(1)(b) in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993

(b)such resolution, order, license, permission or act is in excess of the powers conferred by this act or is contrary to any law; or