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State of Uttar Pradesh - Section

Section 38 in THE ALLAHABAD HIGH COURT OFFICERS AND STAFF (CONDITIONS OF SERVICE AND CONDUCT) RULES, 1976

38. regulated by the relevant rules referred to in rule 40 (2).

Criteria for crossing efficiency bars­­(1) No person shall be allowed to cross the firstefficiency bar unless his work has been satisfactory, he is found to have worked steadily and tothe best of his ability and his integrity is certified.
(2)No person shall be allowed to cross subsequent efficiency bar unless he is found to havecontinued to work with ability and his integrity is certified.