Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 74] [Entire Act] State of West Bengal - Subsection Section 74(c) in The West Bengal Municipal Elections Act, 1994 (c)[ for the purposes of elections to a Municipality in any district, the District Judge of that district.] [Clause (c) inserted by W.B. Act 46 of 1994.]
