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[Cites 0, Cited by 0] [Section 94(4B)] [Section 94] [Entire Act]

State of Kerala - Subsection

Section 94(4B)(c) in Kerala Cooperative Societies Act, 1969

(c)fraudulently defaces or fraudulently destroys any ballot paper or the official mark or the ballot box or any identity card for election relating to any society; or