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[Cites 0, Cited by 0] [Section 40(6)] [Section 40] [Entire Act]

State of Uttar Pradesh - Subsection

Section 40(6)(a) in Uttar Pradesh Value Added Tax Act, 2008

(a)any official or personnel of-
(i)any foreign diplomatic mission or consulate in India; or
(ii)the United Nations or any other similar International body, entitled to privileges under any convention to which India is a party or any other law for the time being in force; or