Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 19] [Entire Act] State of Uttarakhand - Subsection Section 19(1) in The Uttarakhand Water Tax on Electricity Generation Act, 2012 (1)The assessment of water drawn by the user for electricity generation and computation of water tax there oi shall be carried out by the Commission,
