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[Cites 0, Cited by 0] [Section 31(8)] [Section 31] [Entire Act]

State of Himachal Pradesh - Subsection

Section 31(8)(a) in The Himachal Pradesh National Law University Act, 2016

(a)ensure that the provisions of this Act, statutes and regulations are duly observed, and he shall have all powers as are necessary for that purpose;