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State of Haryana - Section

Section 232 in Punjab Jail Manual

232. [ Duties of Deputy Superintendent with regard to manufactory stores. [See para 709. - See para 137.]

- The Deputy Superintendent shall use all means in his power to make the labour of the prisoners profitable to Government. He shall prevent waste and speculation in the manufactory, be responsible for the checking of the applications for raw material, see that the quantities of material charged for have been received that the rates paid for all supplies are fair and that the prices at which manufactured goods are sold are properly remunerative and promptly paid for. He shall also be responsible for all moneys received from the sale of goods until such moneys are sent to the local Treasury. Where there is a Factory Manager these duties, in so far as they relate to his Department, devolve on that officer.]