Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

State of Gujarat - Subsection

Section 29(2)(c) in The Gujarat Electricity Industry (Reorganisation and Regulation) Act, 2003

(c)that all benefits of service accrued before the transfer shall be recognized and appropriately provided for to secure the interest of the personnel.