Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Goa - Subsection

Section 3(1) in The Goa Salaries and Allowances of Ministers Act, 1964

(1)There shall be paid to each Minister a monthly salary as laid down below, namely-
1. Chief Minister Rs. 8,000/-
2. Deputy Chief Minister Rs. 7,000/-
3. Ministers Rs. 6000/-
4. Minister of State/Deputy Minister Rs. 5000/-.