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State of Odisha - Section

Section 181 in The Orissa Motor Vehicles Rules, 1993

181. Repeal and savings.

(1)The Orissa Motor Vehicles Rules, 1940 are hereby repealed.Notwithstanding such repeal any order issued, appointment made, action taken or things done under any of the provisions of the rules so repealed shall be deemed to have been issued, made, taken or done under the provisions of these rules.