Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29B] [Entire Act]

Union of India - Subsection

Section 29B(b) in The Representation of the People Act, 1951

(b)“Government company” means a company within the meaning of section 617; and