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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(ii) in The Punjab Agricultural Produce Markets (Validation) Act, 1955

(ii)the Ilaqa Magistrate, Police Station Abohar, in respect of the Market Committee, Abohar, from August 13th, 1953 to February 4th, 1954,