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State of Tripura - Section

Section 157 in Tripura Excise Rules, 1962

157. Canteen tenant licence.

- The fees for a licence for the sale of foreign liquor under the canteen tenant system shall be Rs. 24 per annum when the licence is for the supply of such liquor to regiments, and Rs. 12 per annum in the case of smaller units. Such fees shall be payable annually in advance.