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Union of India - Section

Section 26 in The Port Rules for the Port of Bombay

26.

Masters of vessels, entering or leaving the Docks, shall be responsible for the maintenance of sufficient pressure of steam to work their engines at full speed, ahead or astern as may be required until such time as their vessels are breathed in Dock or are clear of the Docks Channels.Regulation of the use of Mooring Buoys, etc.