Bombay High Court
Maharashtra Rajya Mathadi Transport ... vs New Akhil Maharashtra Mathadi ... on 11 April, 2023
Author: Sandeep V. Marne
Bench: Sandeep V. Marne
Board Sr.No.:-30
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 9224 OF 2021
New Akhil Maharashtra Mathadi Transport And....PETITIONER
General Kamgar Union
V/S
The State Of Maharashtra And Ors ....RESPONDENT
WITH INTERIM APPLICATION NO. 289 OF 2022 In Writ Petition 9224 OF 2021 Maharashtra Rajya Mathadi Transport And ....PETITIONER General Kamgar Union V/S New Akhil Maharashtra Mathadi Transport And ....RESPONDENT General Kamgar Union And Ors Mr. Rakesh Bhatkar for Petitioner Mr. Shaikh Iqbal Mehboob for Applicant Mr. B. V. Samant, AGP for State for Respondent No. 1 Mr. Sanjay P. Shinde for Respondent No. 3. Ms. Usha Singh i/b Vyas & Bhalwal for Respondent No. 2.
CORAM : HON'BLE THE ACTING CHIEF JUSTICE & HON'BLE SHRI JUSTICE SANDEEP V. MARNE, JJ DATE : 11th April, 2023 Page 1/2 ::: Uploaded on - 11/04/2023 ::: Downloaded on - 12/04/2023 21:13:52 ::: P.C. :
At the request of learned counsel for the Petitioner , stand over to 14/06/2023 .
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 11/04/2023 ::: Downloaded on - 12/04/2023 21:13:52 :::