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State of Rajasthan - Section

Section 117 in The Manual of Departmental Orders

117. Standing Order

No. Ins. F.6/112, Sr. F/Insp./2250, dated 6-8-1975vf/k'kklh vfHk;Urk flapkbZ o`Rr] mn;iqjfo"k; %& ys[k iz.kkyh dk foHkkxh; fujh{k.k ny }kjk fujh{k.kfujh{k.k ds le; izk;% ;g ns[kus esa vkrk gS fd fujh{k.k ny ds le{k ys[kk fjdkMZ izLrqr ugha fd;k tkrk gSA vr% lqfo/kk ds fy;s ys[kk fjdkMZ e; mldh fLFkfr ds lkFk layXu izksQksekZ esa fujh{k.k ny dks izLrqr djuk gSAfujh{k.k ny dks vkids dk;kZy; esa igqWapus ds mijkUr vkidks lwph dkye la[;k nks Hkj dj fujh{k.k ds izFke fnu nsuh gksxhA lkFk gh tks LVsVesaV fuf'pr fd;s x;s gSa mUgsa Hkh iwoZ esa gh rS;kj dj fujh{k.k ny dks izLrqr djus gksaxs ftlls fujh{k.k ny dk le; u"V u gksAProforma of Accounts record to be inspected by the internal check party enclosed here with:Accounts Record to be Inspected by the Internal Check Party
  Name of the Division :Party Consisting of :Period ofInspection :  
P.W. Records Remarks of Division Officewhethermaintained or not maintainedtogether with the reasons fornon-maintenance. Para No. of the Inspection reportbe noted if there is anyobservations, forobservation pl. see para No.