Delhi High Court - Orders
Purbanchal Trade And Industries Ltd vs Gsb Constructions Pvt Ltd & Ors on 18 January, 2022
Author: Asha Menon
Bench: Asha Menon
$~18
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 611/2021
PURBANCHAL TRADE AND INDUSTRIES LTD. ..... Plaintiff
Through: Mr. Vipul Goel, Adv.
Versus
GSB CONSTRUCTIONS PVT LTD & ORS. ..... Defendants
Through: None.
CORAM:
HON'BLE MS. JUSTICE ASHA MENON
ORDER
% 18.01.2022 [VIA VIDEO CONFERENCING] I.A.913/2022 (of plaintiff under Section 151 CPC for early hearing of I.A.16991/2021)
1. In view of the fact that the matter is listed before the Joint Registrar on 16th February, 2022 for completion of service and pleadings, there is no occasion to prepone the date of hearing.
2. The application is accordingly dismissed. I.A.16991/2021 (of plaintiff under Section 151 CPC for stay)
3. List before the Joint Registrar on the date already fixed i.e. 16th February, 2022.
4. The date of 2nd February, 2022 is cancelled.
5. The order be uploaded on the website forthwith ASHA MENON, J.
JANUARY 18, 2022 'bs' Signature Not Verified Signed By:MANJEET KAUR Signing Date:18.01.2022 23:12:01