Section 3(1)(b) in Land Acquisition (Tamil Nadu Amendment) Act, 1961

[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

(b)in sub-section (2), for the words "fifteen per centum", the words "five per centum" shall be substituted. (2) In section 24 of the said Act,-

(i)in clause sixthly, the word "or" occurring at the end shall be omitted;

(ii)in clause seventhly, the word "or" shall be added at the end; and

(iii)after clause seventhly, the following clause shall be added, namely:-

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