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Supreme Court - Daily Orders

Hariprasad @ Kishan Sahu vs The State Of Chhattisgarh on 12 October, 2023

Bench: Bela M. Trivedi, Dipankar Datta

     ITEM NO.101                                 COURT NO.16             SECTION II-C

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

     Criminal Appeal                 No(s).     1182/2012

     HARIPRASAD @ KISHAN SAHU                                           Appellant(s)

                                                       VERSUS

     THE STATE OF CHHATTISGARH                                          Respondent(s)


     Date : 12-10-2023 This appeal was called on for hearing today.

     CORAM :
                             HON'BLE MS. JUSTICE BELA M. TRIVEDI
                             HON'BLE MR. JUSTICE DIPANKAR DATTA

     For Appellant(s)
                                       Mr. Rajesh Pandey, Sr. Adv.
                                       Mr. Abishek Pandey, Adv.
                                       Mr. Mahesh Pandey, Adv.
                                       Ms. Nishi Prabha Singh, Adv.
                                       Ms. Mridula Ray Bharadwaj, AOR

     For Respondent(s)
                                       Ms. Asmita Singh, Adv.
                                       Mr. Gautam Narayan, AOR
                                       Mr. Harshit Goel, Adv.
                                       Mr. Siddhant Singh, Adv.


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

1. Heard Mr. Rajesh Pandey, learned senior counsel appearing for the appellant and Ms. Asmita Singh, learned counsel appearing for the respondent-State at length.

2. Arguments concluded.

3. Judgment is reserved.

Signature Not Verified Digitally signed by Deepak Singh Date: 2023.10.19 17:01:47 IST Reason:
     (DEEPAK SINGH)                                                  (ANJU KAPOOR)
     COURT MASTER (SH)                                               COURT MASTER (NSH)