Supreme Court - Daily Orders
Hariprasad @ Kishan Sahu vs The State Of Chhattisgarh on 12 October, 2023
Bench: Bela M. Trivedi, Dipankar Datta
ITEM NO.101 COURT NO.16 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Criminal Appeal No(s). 1182/2012
HARIPRASAD @ KISHAN SAHU Appellant(s)
VERSUS
THE STATE OF CHHATTISGARH Respondent(s)
Date : 12-10-2023 This appeal was called on for hearing today.
CORAM :
HON'BLE MS. JUSTICE BELA M. TRIVEDI
HON'BLE MR. JUSTICE DIPANKAR DATTA
For Appellant(s)
Mr. Rajesh Pandey, Sr. Adv.
Mr. Abishek Pandey, Adv.
Mr. Mahesh Pandey, Adv.
Ms. Nishi Prabha Singh, Adv.
Ms. Mridula Ray Bharadwaj, AOR
For Respondent(s)
Ms. Asmita Singh, Adv.
Mr. Gautam Narayan, AOR
Mr. Harshit Goel, Adv.
Mr. Siddhant Singh, Adv.
UPON hearing the counsel the Court made the following
O R D E R
1. Heard Mr. Rajesh Pandey, learned senior counsel appearing for the appellant and Ms. Asmita Singh, learned counsel appearing for the respondent-State at length.
2. Arguments concluded.
3. Judgment is reserved.
Signature Not Verified Digitally signed by Deepak Singh Date: 2023.10.19 17:01:47 IST Reason: (DEEPAK SINGH) (ANJU KAPOOR)
COURT MASTER (SH) COURT MASTER (NSH)