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Madhya Pradesh High Court

Shivam Singh vs The State Of Madhya Pradesh on 21 June, 2023

Author: Roopesh Chandra Varshney

Bench: Roopesh Chandra Varshney

1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MCRC No. 8623 of 2021 (SHIVAM SINGH Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 21-06-2023 Shri Jitendra Singh Kushwah- Advocate for the applicant.

Shri P.P.S.Vajeeta- Public Prosecutor for the State. State counsel prays for and is granted two weeks' time to file fresh reply or to file status report.

List after two weeks.

(ROOPESH CHANDRA VARSHNEY) JUDGE Pj'S/-

PRINCEE BARAIYA 2023.06.22 10:43:51 -07'00'