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State of Maharashtra - Section

Section 97 in The Maharashtra Medical Council Rules, 1967

97. Manner of publication of list.

(1)A printed copy of the list shall be published by the Registrar by exhibiting it on the notice, board of his office. A notice that the printed copy of the list has been exhibited on the notice board, and is available for perusal shall be given by the Registrar in the Official Gazette, and such newspapers as the Council may select.
(2)Printed copies of the list shall be distributed to such officers, institution and other organizations as the state Government may from time to time direct and the Council may from time to time decide.
(3)Printed copies shall also be kept for sale to the public.