Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 20 in Rules for Rate Contract with Small Scale Industries of Orissa registered with the Directorate of EP&M, Orissa 20. General conditions of Rate Contract. - 1. The contractor shall manufacture the store(s) in his factory premises as per standard/quality specifications set forth in Statement-'A'.
