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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(2)(d) in The Indian Forest Service (Probationers' Final Examination) Regulations, 2016

(d)Human wildlife conflict & mitigation: Nature, causes and mitigation of depredation by wild animals: case studies from India and abroad; wild animal barriers, role of communities in management of conflict situations, crowd control, role of district administration.