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State of Odisha - Section

Section 77 in The Orissa Cinemas (Regulation) Rules, 1964

77. Rules of exhibition in tents, etc.

- In the case of exhibition given in tents or booths or in any shelter or structure composed of, or covered with, combustible materials or of movable character, the cinema apparatus shall be operated from outside such tent, booth, shelter and shall be placed in accordance with the proviso of Rule 76 at the distance of at least six feet therefrom.