Andhra Pradesh High Court - Amravati
Samata, vs Government Of Andhra Pradesh, on 22 November, 2022
24 HIGH COURT OF ANDHRA PRADESH : AMARAVATI MAIN CASE: W.P.No.4681 of 2008 PROCEEDINGS SHEET Sl. DATE ORDER OFFICE NOTE No. (Through Physical Mode)
8. 22.11.2022 Post this case before another Bench in which one of us, Justice Prashant Kumar Mishra, CJ, is not a member.
PRASHANT KUMAR MISHRA, CJ NINALA JAYASURYA, J IBL