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State of Assam - Section

Section 48 in The Assam Cinemas (Regulation) Rules, 1960

48.

The body of the cinematograph shall either be constructed of metal or lined with metal and asbestos, in which case there must be an air space between the metal and the asbestos lining. The bottom of the cinematograph machine must form a metal tray which shall be surrounded by a vertical edge at least one inch in depth.