Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Tamilnadu - Subsection Section 2(o) in The Tamil Nadu Advocates' Welfare Fund Act, 1987 (o)[ "year" means the financial year.] [Clause (o) was added by the Tamil Nadu Advocates Welfare Fund (Amendment) Act, 2000 (Tamil Nadu Act 44 of 2000).]
