Delhi High Court - Orders
Sh. Prakash Chand Goel vs M/S Garment Craft on 9 January, 2019
Author: Anu Malhotra
Bench: Anu Malhotra
$~29
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM(M) 940/2018 & CM APPL. 33154/2018
SH. PRAKASH CHAND GOEL ..... Petitioner
Through: Mr. Raghav Bansal, Adv.
versus
M/S GARMENT CRAFT ..... Respondent
Through: Mr. Rohan Dewan, Adv.
CORAM:
HON'BLE MS. JUSTICE ANU MALHOTRA
ORDER
% 09.01.2019 Learned counsel for the respondent seeks time for presence of the arguing counsel.
Renotify for 18.01.2019. Interim order to continue.
ANU MALHOTRA, J JANUARY 09, 2019 vm