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Delhi High Court - Orders

Sh. Prakash Chand Goel vs M/S Garment Craft on 9 January, 2019

Author: Anu Malhotra

Bench: Anu Malhotra

$~29
*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+      CM(M) 940/2018 & CM APPL. 33154/2018
       SH. PRAKASH CHAND GOEL                             ..... Petitioner
                          Through:        Mr. Raghav Bansal, Adv.

                          versus

       M/S GARMENT CRAFT                                 ..... Respondent
                    Through:              Mr. Rohan Dewan, Adv.

       CORAM:
       HON'BLE MS. JUSTICE ANU MALHOTRA
                      ORDER

% 09.01.2019 Learned counsel for the respondent seeks time for presence of the arguing counsel.

Renotify for 18.01.2019. Interim order to continue.

ANU MALHOTRA, J JANUARY 09, 2019 vm