Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 90(4)] [Section 90] [Entire Act]

Union of India - Subsection

Section 90(4)(ii) in The Aircraft Rules, 1937

(ii)require any person in such building or such area to leave the same.