Supreme Court - Daily Orders
Muniraju vs Bangalore Devt.Auth.. on 14 October, 2014
Bench: Sudhansu Jyoti Mukhopadhaya, S.A. Bobde
ITEM NO.801 COURT NO.4 SECTION IVA
(Mentioning)
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).
26300-26303/2008
(Arising out of impugned final judgment and order dated 27/09/2007
in RFA No. 152/2005, RFA No. 153/2005, RFA No. 247/2005, RFA No.
252/2005 passed by the High Court Of Karnataka At Bangalore)
MUNIRAJU Petitioner(s)
VERSUS
BANGALORE DEVT.AUTH.& ORS. Respondent(s)
Date : 14/10/2014 These petitions were mentioned today.
CORAM :
HON'BLE MR. JUSTICE SUDHANSU JYOTI MUKHOPADHAYA
HON'BLE MR. JUSTICE S.A. BOBDE
For Petitioner(s) Ms. Anu Gupta,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List these matters on 11.11.2014.
(MEENAKSHI KOHLI) (USHA SHARMA) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Meenakshi Kohli Date: 2014.10.18 06:47:39 IST Reason: