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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

State of Himachal Pradesh - Subsection

Section 28(2)(g) in Himachal Pradesh City Transport and Bus Stands Management and Development Authority Act, 1999

(g)prohibiting the parking or waiting of any transport vehicle within the bus stands except at places specified by the Authority;