Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 14] [Entire Act]

State of Kerala - Subsection

Section 14(1) in Sree Sankaracharya University of Sanskrit Act, 1994

(1)Subject to the provisions of this Act and Statutes, the executive powers of the University shall be vested in the syndicate;and the Syndicate shall have the control, management and administration of the properties and funds of the University.