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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Telangana - Subsection

Section 24(vii) in Telangana Goods and Services Tax Act, 2017

(vii)[persons who make taxable supply of goods or services] [Substituted by Act 3 of 2019, (w.e.f. 01.07.2017).] or both on behalf of other taxable persons whether as an agent or otherwise;