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State of Uttarakhand - Section

Section 3 in Uttarakhand Mahatma Gandhi National Rural Employment Guarantee Act Compensation for delayed Payment of Wage Rules, 2018

3. Eligibility.

- Such MGNREGA workers, who have not been paid the wages within 15 days from the date of closure of muster roll, shall be eligible to receive delay compensation for wage payment under MGNREGA.