Madras High Court
Emgee Infrastructure Holdings India ... vs Pvp Ventures Limited on 22 June, 2022
Author: J.Nisha Banu
Bench: J.Nisha Banu
C.R.P.(PD) No.2359 of 2019
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 22.06.2022
C O R A M:
THE HONOURABLE MRS.JUSTICE J.NISHA BANU
C.R.P.(PD) No.2359 of 2019
Emgee Infrastructure Holdings India Pvt. Ltd.,
Rep.by its Authorised Signatory – K.Vasudevan
Office at Old No.6, New No.11
Brahadambal Street
Nungambakkam
Chennai – 600 034. ... Petitioner
Vs.
1.PVP Ventures Limited
Office at KRM Centre
9th Floor No.2, Harrington Road
Chetpet, Chennai – 600 031.
2.Canara Bank
Prime Corporate Branch
TSR Compound, 2nd Floor
1-7-1, S.T.Road, Secunderabad-500 003. ... Respondents
PRAYER: Civil Revision Petition filed under Article 227 of the Constitution
of India, to set aside the docket order dated 12.06.2019 made by the 1 st
Assistant City Civil Judge, in O.S.SR.No.8086 of 2019.
For Petitioner : Change of vakalat filed
For Respondents : Change of vakalat filed
Page No:1/4
https://www.mhc.tn.gov.in/judis
C.R.P.(PD) No.2359 of 2019
ORDER
This Civil Revision Petition has been filed to set aside the docket order dated 12.06.2019 made by the 1st Assistant City Civil Judge, in O.S.SR.No.8086 of 2019.
2. The learned counsel appearing for the petitioner as well as the 1st respondent would state that they had given change of vakalat in this matter and prayed to delete their names in the cause list.
3.On the other hand, Mr.Vasudevan (Authorized Signatory), representing the petitioner Company appeared before this Court today and produced a letter, requesting to withdraw this Civil Revision Petition. The letter shall form part of this order.
4.In view of the letter submitted by the petitioner Company, this Civil Revision Petition stands dismissed as withdrawn. No Costs.
22.06.2022 Jer Index:Yes/No Internet:Yes/No Speaking order/Non-speaking order Page No:2/4 https://www.mhc.tn.gov.in/judis C.R.P.(PD) No.2359 of 2019 To The 1st Assistant City Civil Judge Chennai.
J.NISHA BANU,J.
Jer Page No:3/4 https://www.mhc.tn.gov.in/judis C.R.P.(PD) No.2359 of 2019 C.R.P.(PD) No.2359 of 2019 22.06.2022 Page No:4/4 https://www.mhc.tn.gov.in/judis