Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Odisha - Subsection Section 1(4) in The Orissa Escheats Act, 1979 (4)It shall come into force on such [date] [The Act came into force w.e.f. 1.1.1981, vide Orissa Gazette Extraordinary No. 38/12.1.1981.] as the State Government may, by notification, appoint in that behalf.
