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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Himachal Pradesh - Subsection

Section 14(1)(g) in The Himachal Pradesh Poisons (Possession and Sale) Rules, 2014

(g)Signature of purchaser (or thumb impression if illiterate) or in the case of purchase by post, date on which the letter was written and reference to the original in the file in which it is preserved;