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Pr. Commissioner Of Income Tax 5 vs Kolkata Port Trust on 9 October, 2023

Bench: S. Ravindra Bhat, Aravind Kumar

     ITEM NO.17                              COURT NO.8                SECTION XVI

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

                            SPECIAL LEAVE PETITION (CIVIL) Diary No.36457/2023

     (Arising out of impugned final judgment and order dated 05­09­2022
     in ITAT No. 60/2022 passed by the High Court at Calcutta)

     PR. COMMISSIONER OF INCOME TAX 5                                   Petitioner(s)

                                                      VERSUS

     KOLKATA PORT TRUST                                                 Respondent(s)

     (IA No.197467/2023­CONDONATION OF DELAY IN FILING SLP and IA
     No.197470/2023­EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)

     Date : 09­10­2023 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE S. RAVINDRA BHAT
                             HON'BLE MR. JUSTICE ARAVIND KUMAR

     For Petitioner(s)
                                       Mr. Raj Bahadur Yadav, AOR
                                       Mrs. Sunita Sharma, Adv.
                                       Mr. Rupender Sinhmar, Adv.
                                       Mr. Naman Tondon, Adv.
     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

List the matter next week.

(VISHAL ANAND) (BEENA JOLLY) ASTT. REGISTRAR­cum­PS COURT MASTER (NSH) Signature Not Verified Digitally signed by VISHAL ANAND Date: 2023.10.10 16:20:09 IST Reason: