Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41] [Entire Act] State of Chattisgarh - Subsection Section 41(3) in Chhattisgarh Minor Mineral Rules, 2015 (3)The fee under sub-rule (2) shall be deposited in the same manner as prescribed in sub-rule (3) of rule 31.
