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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(2) in Rajasthan Animals and Birds Sacrifice (Prohibition) Act, 1975

(2)All the assets specified in sub-section (l)(i) shall vest in the Government free from any debts mortgages or similar obligations of the licensee or attaching to the Undertaking:Provided that such debts mortgages or obligations shall attach to the amount payable under this Act for the assets