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State of Uttar Pradesh - Section

Section 10 in The U.P. Resin and other Forest Produce (Regulation of Trade) Act, 1976

10. Registration of tappers of resin, etc.

- Every tapper of resin, every manufacturer of resin product and every exporter of resin or resin products shall be entitled to registration on payment of such fee, to such authority and in such manner as may be prescribed.