Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 17 in Rajasthan Public Libraries Rules, 2012 17. Maintenance of register. - The Director shall maintain a - register in Form 'C' of Schedule I of all the public libraries recognised under these rules and keep such register upto date.
