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Gurpreet Kaur And Others vs Akwinder Kaur @ Rajwinder Kaur And ... on 21 November, 2025

Author: Archana Puri

Bench: Archana Puri

                          IN THE HIGH COURT OF PUNJAB AND HARYANA
                                       AT CHANDIGARH

           Sr. No.102-2
                                                                                  TA-493-2024
                                                                   Date of Decision: 21.11.2025

           GURPREET KAUR AND OTHERS

                                                                                  ....Applicants
                                                      Versus


           AKWINDER KAUR @ RAJWINDER KAUR AND OTHERS

                                                                               .....Respondents

           CORAM: HON'BLE MRS. JUSTICE ARCHANA PURI

           Present:-            Mr. Sahil Vashisht, Advocate
                                for the applicants.

                                Mr. Shubham Verma, Advocate for
                                Mr. Sunny K Singla, Advocate
                                for respondent No.2.

                                      *****

           ARCHANA PURI, J. (Oral)

For detailed order, see the judgment of even date, passed in TA-

119-2024 titled 'Gurpreet Kaur v/s Amandeep Singh', which shall form the part of this order.

(ARCHANA PURI) 21.11.2025 JUDGE Sonu Saini Whether speaking/reasoned : Yes/No Whether reportable : Yes/No Sonu 2025.11.21 18:04 I attest to the accuracy and authenticity of this document