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[Cites 0, Cited by 0] [Section 90(2)] [Section 90] [Entire Act]

State of Madhya Pradesh - Subsection

Section 90(2)(a) in The M.P. Krishi Upaj Mandi (Mandi Nidhi Lekha Tatha Rajya Vipnan Sewa Kl Gathan Kl Riti Tatha Anya Vishaya) Niyam, 1980

(a)his relationship with any member or person employed in the service of any Market Committee;